RAVI NATH TILHARI,HARINATH.N

98 recorded High Court judgment(s) · 2023–2024

Courts

Andhra Pradesh High Court

DISMISSED	26
DISMISSED AS NON PROSECUTION	15
ALLOWED NO COSTS	11
WITHDRAWN	11
DISMISSED AS INFRUCTUOUS	8
DISMISSED NO COSTS	7
CLOSED NO COSTS	6
DISPOSED OF NO COSTS	6

STATE OF A.P. REP.BY BEFORE S.T.A.T. HYD v. M/S JAI SREE ENTERPRISES — Andhra Pradesh High Court (2024-05-07)
STATE OF A.P., HYD v. M/S. JAISREE ENTERPRISES, VJA — Andhra Pradesh High Court (2024-05-07)
STAT,HYD v. JAL SREE ENTERPRISES,VIJAYAWADA — Andhra Pradesh High Court (2024-05-07)
THE STATE OF ANDHRA PRADESH v. PULP-N-PACK (P) LIMITED — Andhra Pradesh High Court (2024-05-07)
THE SALES TAX APPELLATE TRIBUNAL v. M/S.PULP-N-PACK [P] LIMITED — Andhra Pradesh High Court (2024-05-07)
THE SALES TAX APPELLATE TRIBUNAL v. M/S.PULP-N-PACK [P] LIMITED — Andhra Pradesh High Court (2024-05-07)
The State of Andhra Pradesh v. Pulp-N-Pack [P] Limited, — Andhra Pradesh High Court (2024-05-07)
M/S.FOODS, FATRS AND FERTILIZERS LTD v. THESTATE OFAP.REP.BY S.R BEFORE STAT — Andhra Pradesh High Court (2024-05-06)
THE STAT.,GOVT OF AP.,HYDERABAD v. M/S.MOHSIN BROTHERS,VISAKHAPATNAM — Andhra Pradesh High Court (2024-04-22)
M/S. SRI MAHEE TRADERS v. THE STATE OF AP — Andhra Pradesh High Court (2024-04-18)