RAVI NATH TILHARI,DUPPALA VENKATA RAMANA

41 recorded High Court judgment(s) · 2023–2023

Courts

Disposal nature

Recent judgments

• M/S. PAVITHRA MARKETINGS v. UNION OF INDIA — Andhra Pradesh High Court (2023-10-20)
• DHANA LAKSHMI RAO CHENNURI v. THE UNION OF INDIA — Andhra Pradesh High Court (2023-10-20)
• G.VENKATA RAMANAPPA v. MADIRAJU RAMAKRISHNAMA RAJU — Andhra Pradesh High Court (2023-10-20)
• YERRA SRINIVASA RAO v. THE RECOVERY OFFICE I — Andhra Pradesh High Court (2023-10-20)
• Sri Krishnadevaraya University, v. M Rama Mohan Reddy — Andhra Pradesh High Court (2023-10-18)
• DUDALA SRINIVAS v. THE STATE BANK OF INDIA — Andhra Pradesh High Court (2023-10-18)
• M/s.Gated Sea Pearls, v. The Union Bank of India — Andhra Pradesh High Court (2023-10-18)
• GOVERNMENT OF ANDHRA PRADESH v. SYED AKBAR BASHA — Andhra Pradesh High Court (2023-10-18)
• ETHAKOTA JESHITA NAGA SRI v. ETHAKOTA CHANDRA SEKHAR — Andhra Pradesh High Court (2023-10-17)
• The Government of Andhra Pradesh v. K.Rajendra Prasad — Andhra Pradesh High Court (2023-10-17)