RAVI NATH TILHARI,CHALLA GUNARANJAN

416 recorded High Court judgment(s) · 2024–2025

Courts

Andhra Pradesh High Court

416

DISMISSED AS NON PROSECUTION	186
DISMISSED	80
DISMISSED FOR DEFAULT	42
ALLOWED NO COSTS	34
DISMISSED AS INFRUCTUOUS	18
WITHDRAWN	15
DISPOSED OF NO COSTS	13
CLOSED NO COSTS	10

DR. R. DAMODAR REDDY v. M.T. KRISHNA BABU, IAS — Andhra Pradesh High Court (2025-10-16)
Dr Mudunuri Ravi Kiran, v. The District Consumer Dispute Redressal Commission, — Andhra Pradesh High Court (2025-10-08)
B.Krishna Kumar, v. Union of India represented by — Andhra Pradesh High Court (2025-08-06)
MOHAMMED VASEE v. M/s Alakananda Townships Pvt. Ltd, — Andhra Pradesh High Court (2025-07-08)
GOVT.OF AP,PRL.SCY,S.E,HYD,& 3 v. K.SATYANARAYANA,E.G.,& 5 — Andhra Pradesh High Court (2025-06-23)
THE COMMISSIONER OF POLICE v. P M BALAJI — Andhra Pradesh High Court (2025-06-23)
Union of India, v. Syed Gayaz Chisty — Andhra Pradesh High Court (2025-06-19)
UNION OF INDIA v. CHALAPATI RAO — Andhra Pradesh High Court (2025-06-19)
A.V.KRSIHNA KISHORE v. UNION OF INDIA,SCY,HOME,NEW DELHI,& 4 — Andhra Pradesh High Court (2025-06-19)
Chidipothu Krishna Murthy, v. Paruchuri Yashwanth Kumar. — Andhra Pradesh High Court (2025-05-08)