RAVI NATH TILHARI,BALAJI MEDAMALLI

145 recorded High Court judgment(s) · 2026–2026

Courts

Andhra Pradesh High Court

145

DISMISSED AS NON PROSECUTION	41
DISPOSED OF NO COSTS	24
DISMISSED AS INFRUCTUOUS	22
WITHDRAWN	20
DISMISSED	19
ALLOWED NO COSTS	8
REJECTED	5
DISMISSED AS ABATED	2

AMRUTHALURU GOPALAKRISHNAMURTHY v. B R LATHA DIED — Andhra Pradesh High Court (2026-05-07)
K MUNEESWARA NAIDU v. M/S SHRIRAM FINANCE LTD — Andhra Pradesh High Court (2026-05-07)
Sk. Katwal Abubakar, v. Abbavaram Subba Reddy, — Andhra Pradesh High Court (2026-05-07)
The Govt, of Andhra Pradesh, v. M/s.R.S.V. Constructions Pvt. Ltd., — Andhra Pradesh High Court (2026-05-06)
SYED ALEEM v. P. KARIMUNNISA — Andhra Pradesh High Court (2026-05-06)
MOVVA CHANDRA SEKHAR (died) v. M/S BLUE NILE DEVELOPERS PRIVATE LIMITED — Andhra Pradesh High Court (2026-05-06)
National Highways Authority of India v. Nandam Lakshmi, — Andhra Pradesh High Court (2026-05-06)
National Highways Authority of India v. Mandapaka Nagabhushanam, — Andhra Pradesh High Court (2026-05-06)
MS GGR HOUSING INDIA PRIVATE LIMITED v. NAVARATNA ESTATES — Andhra Pradesh High Court (2026-05-06)
Carloyn Joyce Tadamala, v. Royal City Developer Private Limited, — Andhra Pradesh High Court (2026-05-06)