RAVI NATH TILHARI

2,103 recorded High Court judgment(s) · 2019–2026

Courts

Andhra Pradesh High Court	1702
Allahabad High Court	401

DISPOSED OF NO COSTS	585
DISMISSED	465
Allowed/Partly Allowed on merits	251
WITHDRAWN	188
CLOSED NO COSTS	118
DISMISSED AS NON PROSECUTION	117
ALLOWED NO COSTS	97
Dismissed on merits	74

Labudibariki Bimala v. Labudibariki Guru — Andhra Pradesh High Court (2026-05-07)
JAJULA AROGYA DAS v. CHINTALA PHANI KUMAR — Andhra Pradesh High Court (2026-05-07)
ANEEPU VENKATA RAMANA v. DOGGA VENKATA RAO — Andhra Pradesh High Court (2026-05-06)
Taduturi Tirupathi Rao, v. Taduturi Varsha, — Andhra Pradesh High Court (2026-05-06)
K. RAMU & ANO. v. DIST. COLLECTOR, NELLORE & 2 ORS. — Andhra Pradesh High Court (2026-05-06)
SRI DIVYANOOKAMBIKA PRASAD v. The State of Andhra Pradesh — Andhra Pradesh High Court (2026-05-05)
Smt. Konathala Vimala Devi v. Smt. Sheela Nagamani — Andhra Pradesh High Court (2026-05-05)
NALLAPANENI SAI HEMANTH KUMAR v. JYESHTA HEMA NIKITHA ALIAS HEMACHOWDARY — Andhra Pradesh High Court (2026-05-04)
SRI KOLLI VENKATA BASAVA CHANDRASEKHAR RAO v. DISTRICT FOREST OFFICER-CUM-AUTHORIZED OFFICER — Andhra Pradesh High Court (2026-04-30)
SRI BATTULA KIRAN KUMAR v. DISTRICT FOREST OFFICER CUM AUTHORIZED OFFICER — Andhra Pradesh High Court (2026-04-30)