RAVI NATH TILHARI,B.K. NARAYANA

154 recorded High Court judgment(s) · 2020–2020

Courts

Allahabad High Court

154

Disposed off/Decided on merits	102
Dismissed on merits	21
Allowed/Partly Allowed on merits	16
Dismiss other than merit(DD/Non Prosec./Abated)	15

KIRAN KUMAR AND 8 OTHERS v. UNION OF INDIA AND 10 OTHERS — Allahabad High Court (2020-07-13)
MANAK RAJ YADAV v. State of U.P. AND 2 OTHERS — Allahabad High Court (2020-03-17)
BRAHM PAL SINGH v. State of U.P. AND 3 OTHERS — Allahabad High Court (2020-03-17)
SHAKUNTALA DEVI AND ANOTHER v. UNION OF INDIA AND 3 OTHERS — Allahabad High Court (2020-03-17)
AMITA TRIPATHI v. State of U.P. AND 6 OTHERS — Allahabad High Court (2020-03-06)
YUSUF v. State of U.P. AND 3 OTHERS — Allahabad High Court (2020-03-06)
RUDAL PRATAP @ RUDRA PRATAP v. State of U.P. AND 2 OTHERS — Allahabad High Court (2020-03-06)
HARI @ HARI LAL AND 6 OTHERS v. UNION OF INDIA AND 3 OTHERS — Allahabad High Court (2020-03-06)
GUDDI v. UNION OF INDIA AND 4 OTHERS — Allahabad High Court (2020-03-06)
ALOK GUPTA v. UNION OF INDIA AND 3 OTHERS — Allahabad High Court (2020-03-06)