LexRAVI NATH TILHARI,B.AMIT STHALEKAR
20 recorded High Court judgment(s) · 2020–2020
Open in Lexace · Search this judge's casesCourts
| Allahabad High Court | 20 |
Disposal nature
| Disposed off/Decided on merits | 11 |
| Dismissed on merits | 7 |
| Allowed/Partly Allowed on merits | 2 |
Recent judgments
- KHALID NABI AND ANOTHER v. State of U.P. AND 2 OTHERS — Allahabad High Court (2020-02-28)
- VIKRAM SINGH AND 4 OTHERS v. State of U.P. AND 2 OTHERS — Allahabad High Court (2020-02-28)
- OM NARAYAN SINGH v. State of U.P. AND 2 OTHERS — Allahabad High Court (2020-02-28)
- ARTI AND ANOTHER v. State of U.P. AND 3 OTHERS — Allahabad High Court (2020-02-11)
- RAM NARAYAN PATEL v. State of U.P. AND 2 OTHERS — Allahabad High Court (2020-02-11)
- VISHAL SINGH AND 3 OTHERS v. State of U.P. AND 2 OTHERS — Allahabad High Court (2020-02-11)
- RAM SAHAI ALIAS DHAMAL AND 6 OTHERS v. State of U.P. AND 3 OTHERS — Allahabad High Court (2020-02-11)
- KHAIRATI ALIAS KHAIRULLAH AND ANOTHER v. State of U.P. AND 3 OTHERS — Allahabad High Court (2020-02-11)
- UDAIVEER AND 2 OTHERS v. State of U.P. AND 3 OTHERS — Allahabad High Court (2020-02-11)
- JAHID v. State of U.P. AND 3 OTHERS — Allahabad High Court (2020-02-11)