RAVI NATH TILHARI,ABHINAVA UPADHYA

34 recorded High Court judgment(s) · 2019–2020

Courts

Disposal nature

Recent judgments

• SUDHIR MALIK v. State of U.P. AND 3 OTHERS — Allahabad High Court (2020-01-06)
• AYODHYA PRASAD v. STATE OF U P AND 5 OTHERS — Allahabad High Court (2020-01-06)
• M/S SUPERTECH LIMITED v. State of U.P. AND 4 OTHERS — Allahabad High Court (2020-01-06)
• JANARDHAN PANDEY v. State of U.P. AND 6 OTHERS — Allahabad High Court (2020-01-03)
• OM PAL SINGH AND ANOTHER v. State of U.P. AND 2 OTHERS — Allahabad High Court (2020-01-03)
• NATWAR LAL DIXIT v. State of U.P. AND 3 OTHERS — Allahabad High Court (2020-01-03)
• SANT RAM CHAUDHARY SECY/PRES. ADARSH SHIKSHA PRASAR SAMITI v. STATE OF U.P. AND 3 OTHERS — Allahabad High Court (2020-01-03)
• HARPAL SINGH v. State of U.P. AND 3 OTHERS — Allahabad High Court (2020-01-03)
• SHARAD KUMAR AND 3 OTHERS v. STATE OF U.P. AND 6 OTHERS — Allahabad High Court (2020-01-03)
• RAM GOPAL CHAUDHARY v. State of U.P. AND 4 OTHERS — Allahabad High Court (2020-01-03)