RAVI MALIMATH,SURAJ GOVINDARAJ

44 recorded High Court judgment(s) · 2019–2019

Courts

Disposal nature

Recent judgments

• STATE BY PAVAGADA v. NAGARAJA — Karnataka High Court (2019-12-20)
• NAGARAJA v. STATE OF KARNATAKA — Karnataka High Court (2019-12-20)
• MANJA @ MANJUNATH v. STATE BY KR PET RURAL POLICE — Karnataka High Court (2019-11-08)
• STATE OF KARNATAKA v. K.REDDIAPPA REDDY @ K. REDDY — Karnataka High Court (2019-11-08)
• THE STATE OF KARNATAKA v. SYED IQBAL PASHA — Karnataka High Court (2019-11-08)
• P. NARAYANAPPA v. SRI. SUNIL BARTHWAL — Karnataka High Court (2019-09-27)
• MR MOHAMMED AZARUDDIN v. STATE OF KARNATAKA BY — Karnataka High Court (2019-09-27)
• SMT VANITHA S v. SMT MANJULA — Karnataka High Court (2019-09-27)
• SRI. ARUN KUMAR N v. SRI. GANGARAJU — Karnataka High Court (2019-09-27)
• DR. JAGADISH. P v. SRI. DR. VIDYA SHANKAR. S — Karnataka High Court (2019-09-27)