LexRAVI MALIMATH,SRI NARAYAN SINGH DHANIK, J
212 recorded High Court judgment(s) · 2006–2020
Open in Lexace · Search this judge's casesCourts
| Uttarakhand High Court | 212 |
Disposal nature
| DISMISSED AS WITHDRAWN | 62 |
| DISPOSED | 53 |
| DISMISSED | 47 |
| DISMISSED AS INFRUCTUOUS | 20 |
| ALLOWED | 18 |
| DISMISSED IN DEFAULT | 9 |
| CLOSED | 2 |
| PARTLY ALLOWED | 1 |
Recent judgments
- SOHAN LAL v. STATE OF UTTARAKHAND — Uttarakhand High Court (2020-11-06)
- SHIV KUMAR KASHYAP v. STATE OF UTTARAKHAND — Uttarakhand High Court (2020-11-06)
- STATE OF UTTARAKHAND v. ANEESH AND ANR — Uttarakhand High Court (2020-10-28)
- SHIVANI PAL v. STATE OF UTTARAKHAND — Uttarakhand High Court (2020-10-15)
- ALOK KUMAR v. STATE OF UTTARAKHAND — Uttarakhand High Court (2020-08-29)
- DR. DINESH SHARMA v. STATE OF UTTARAKHAND — Uttarakhand High Court (2020-08-29)
- SMT SMITA VERMA v. STATE OF UTTARAKHAND — Uttarakhand High Court (2020-08-29)
- PUNJAB NATIONAL BANK and OTHERS v. HEMANT KUMAR — Uttarakhand High Court (2020-08-29)
- STATE OF UTTARAKHAND v. JITENDRA JOSHI — Uttarakhand High Court (2020-08-29)
- NARESH CHANDRA TIWARI v. THE SECRETARY — Uttarakhand High Court (2020-08-29)