LexRAVI MALIMATH, . SHARAD KUMAR SHARMA
34 recorded High Court judgment(s) · 2017–2020
Open in Lexace · Search this judge's casesCourts
| Uttarakhand High Court | 34 |
Disposal nature
| DISMISSED | 10 |
| DISPOSED | 10 |
| ALLOWED | 9 |
| DISMISSED AS WITHDRAWN | 3 |
| DISMISSED AS INFRUCTUOUS | 2 |
Recent judgments
- UTTARAKHAND PUBLIC SERVICE COMMISSION v. SMT. BHAGWATI DEVI — Uttarakhand High Court (2020-12-30)
- SHASHI BALA ALIAS SHASHI RAUNCHELA v. ADESH KUMAR — Uttarakhand High Court (2020-11-17)
- POOJA JHA v. STATE OF UTTARAKHAND — Uttarakhand High Court (2020-11-17)
- CHIEF EXECUTIVE OFFICER UTTARAKHAND WAQF BOARD DEHRADUN v. NAGAR PANCHAYAT LALKUAN TEHSIL LALKUAN — Uttarakhand High Court (2020-11-17)
- PRABHU DAYAL SINGH BISHT v. SECRETARY PANCHAYAT RAJ — Uttarakhand High Court (2020-11-17)
- CHIEF EXECUTIVE OFFICER UTTARAKHAND WAQF BOARD DEHRADUN v. UMESH GUPTA — Uttarakhand High Court (2020-11-17)
- Suresh Mandal v. Union Of India AND OTHERS — Uttarakhand High Court (2020-10-01)
- M/S BRK COMMODITY INDIA LTD v. STATE OF UTTARAKHAND — Uttarakhand High Court (2020-10-01)
- SHILPI LAWRENCE ELENJIKAL v. STATE OF UTTARAKHAND — Uttarakhand High Court (2020-08-24)
- Gopal Sharma v. Smt Pooja Sharma — Uttarakhand High Court (2020-03-18)