RAVI MALIMATH,S.G.PANDIT

528 recorded High Court judgment(s) · 2014–2019

Courts

Karnataka High Court

528

DISMISSED	369
DISPOSED	79
ALLOWED	51
Partly Allowed	8
DROPPED	7
IA/Memo/VK/OP in disposal	7
Dismissed for Non-Prosecution	3
ALLOWED AND REMANDED	3

SMT P ALBELA BAI v. STATE OF KARNATAKA — Karnataka High Court (2019-12-20)
SRI M PRAVEEN KUMAR v. STATE OF KARNATAKA — Karnataka High Court (2019-12-20)
SRI R NAVEEN KUMAR v. STATE OF KARNATAKA — Karnataka High Court (2019-12-20)
SRI T PHOOL CHAND v. STATE OF KARNATAKA — Karnataka High Court (2019-12-20)
SRI. SUNDARA BHANDARY v. SMT. KAMALA — Karnataka High Court (2019-12-20)
SRI. J. ASHOK KUMAR v. STATE OF KARNATAKA — Karnataka High Court (2019-12-20)
SRI. FAROOQ v. STATE OF KARNATAKA — Karnataka High Court (2019-12-20)
SRI GOVINDA RAJAN P v. STATE OF KARNATAKA — Karnataka High Court (2019-12-20)
SRI PRATHIBAN v. STATE OF KARNATAKA — Karnataka High Court (2019-12-20)
CENTRAL BANK OF INDIA v. SHRI V NANDAKUMAR — Karnataka High Court (2019-08-19)