RAVI MALIMATH, . RAVINDRA MAITHANI

150 recorded High Court judgment(s) · 2013–2020

Courts

Disposal nature

Recent judgments

• VINOD KUMAR v. STATE OF UTTARAKHAND — Uttarakhand High Court (2020-12-11)
• KUNWAR PAL SINGH v. STATE OF UTTARAKHAND — Uttarakhand High Court (2020-12-11)
• T.M. SHARMA v. UNION OF INDIA — Uttarakhand High Court (2020-12-11)
• YOGESH BHATT v. STATE OF UTTARAKHAND — Uttarakhand High Court (2020-12-10)
• SMT. ANJU DEVI v. PUNEET KUMAR — Uttarakhand High Court (2020-12-10)
• MADAN MOHAN PANT v. STATE OF UTTARAKHAND — Uttarakhand High Court (2020-12-09)
• JITENDRA SINGH v. UNION OF INDIA — Uttarakhand High Court (2020-12-08)
• STATE OF UTTARAKHAND v. GIRISH CHANDRA PANT — Uttarakhand High Court (2020-12-08)
• SHRIMATI ARCHANA SHUKLA v. MUNI CHIDANAND — Uttarakhand High Court (2020-12-04)
• STATE OF UTTARAKHAND v. MOTI SINGH — Uttarakhand High Court (2020-12-04)