RAVI MALIMATH, . RAMESH CHANDRA KHULBE

136 recorded High Court judgment(s) · 2006–2020

Courts

Disposal nature

Recent judgments

• SHATRUGHAN JHA v. GURUKUL KANGRI UNIVERSITY HARIDWAR — Uttarakhand High Court (2020-12-07)
• MADHAWA SHARAN TRIPATHI v. STATE OF UTTARAKHAND — Uttarakhand High Court (2020-12-07)
• ANOOP KUMAR v. STATE OF UTTARAKHAND — Uttarakhand High Court (2020-12-05)
• CHAKRADHARI TARA PRASAD SHUKLA v. ASSISTANT GENERAL MANAGER UCO BANK ZONAL OFFICE DEHRADUN — Uttarakhand High Court (2020-12-05)
• DEEPAK RUWALI v. DISTRICT MAGISTRATE ALMORA — Uttarakhand High Court (2020-11-19)
• STATE OF UTTARAKHAND v. RAVI KANT KIRYANA — Uttarakhand High Court (2020-11-06)
• MOHD GUDDU v. UTTAKHAND PEY JAL SANSTHAN — Uttarakhand High Court (2020-10-09)
• GOVIND BALLABH v. STATE OF UTTARAKHAND — Uttarakhand High Court (2020-10-09)
• STATE OF UTTARAKHAND v. KHAJAN SINGH — Uttarakhand High Court (2020-10-09)
• TECHNICAL TEACHERS WELFARE SOCIETY DEHRADUN v. STATE OF UTTARAKHAND — Uttarakhand High Court (2020-10-09)