RAVI MALIMATH,R. NATARAJ

43 recorded High Court judgment(s) · 2020–2020

Courts

Disposal nature

Recent judgments

• SRI G P CHANDRASEKHARAPPA v. UNION OF INDIA — Karnataka High Court (2020-01-22)
• THE GENERAL MANAGER v. SRI MALLESHA @ MANJEGOWDA — Karnataka High Court (2020-01-22)
• K V NARAYANASWAMY v. THE STATE OF KARNATAKA — Karnataka High Court (2020-01-22)
• DR nisSar ahmed i mulla v. THE STATE OF KARNATAKA — Karnataka High Court (2020-01-07)
• THE COMMISSIONER v. SRI JAI M PATIL — Karnataka High Court (2020-01-07)
• SRI B R THOPEGOWDA v. STATE OF KARNATAKA — Karnataka High Court (2020-01-07)
• FEDERAL MOGUL GOETZE (INDIA) LIMITED v. MR. Y. N. RAGHAVENDRA — Karnataka High Court (2020-01-07)
• KHYATI STEEL INDUSTRIES PRIVATE LIMITED v. CHAMUNDESHWARI ELECTRICITY SUPPLY COMPANY LIMITED — Karnataka High Court (2020-01-07)
• SRI S. RAJAGOPAL GOWDA v. THE KARNATAKA STATE TRANSPORT — Karnataka High Court (2020-01-07)
• SRI N RAJASHEKAR v. STATE OF KARNATAKA — Karnataka High Court (2020-01-07)