LexRAVI MALIMATH,N.KUMAR
212 recorded High Court judgment(s) · 2011–2015
Open in Lexace · Search this judge's casesCourts
| Karnataka High Court | 212 |
Disposal nature
| DISMISSED | 198 |
| Partly Allowed | 9 |
| ALLOWED | 3 |
| REJECTED | 2 |
Recent judgments
- THE COMMISSIONER OF INCOME-TAX v. M/S SALARPURIA PROPERTIES PVT.LTD,. — Karnataka High Court (2015-09-18)
- THE COMMISSIONER OF INCOME-TAX v. M/S SALARPURIA PROPERTIES PVT.LTD., — Karnataka High Court (2015-09-18)
- THE COMMISSIONER OF INCOME-TAX v. M/S SALARPURIA PROPERTIES PVT. LTD., — Karnataka High Court (2015-09-18)
- SRI NISAR AHAMED v. SRI KHALID AHMED — Karnataka High Court (2015-08-14)
- THE COMMISSIONER OF INCOME-TAX v. M/S. ICE NETWORK (P) LTD. — Karnataka High Court (2014-11-07)
- THE COMMISSIONER OF INCOME TAX v. M/S ICE NETWORK (P) LTD — Karnataka High Court (2014-11-07)
- THE COMMISSIONER OF INCOME-TAX v. M/S ICE NETWORK (P) LTD — Karnataka High Court (2014-11-07)
- THE COMMISSIONER OF INCOME TAX (TDS) v. M/S. ICE NETWORK (P) LTD. — Karnataka High Court (2014-11-07)
- THE COMMISSIONER OF INCOME TAX v. M/S ICE NETWORK (P) LTD — Karnataka High Court (2014-11-07)
- GIFT TAX OFFICER v. M/S BHUVANESHWARI HOTELS PVT LTD — Karnataka High Court (2014-11-07)