RAVI MALIMATH,MOHAN M. SHANTANAGOUDAR

22 recorded High Court judgment(s) · 2014–2016

Courts

Disposal nature

Recent judgments

• SRINATH D R v. GOVERNMENT OF KARNATAKA — Karnataka High Court (2016-06-17)
• SRI K SRINIVAS MURTHY v. THE SECRETARY — Karnataka High Court (2016-03-18)
• SRI. RUDRAPPA v. THE STATE OF KARNATAKA — Karnataka High Court (2016-03-18)
• M HEMALATHA v. SKYLINE CONSTRUCTION AND — Karnataka High Court (2016-03-18)
• M V DEVAPRASAD v. M VEERA SHETTY — Karnataka High Court (2015-11-20)
• MRS ARTIMALHOTRA v. MR NAGARAJ (M T NAGARAJ) — Karnataka High Court (2015-11-06)
• SMT NAGARATHNA v. M/S DOGGALLI MALKAPPA AND SONS — Karnataka High Court (2015-08-21)
• SRI. SUNDARA BHANDARI v. STATE OF KARNATAKA — Karnataka High Court (2015-08-21)
• SRI K C JASAVANTHARAJ v. SRI K C SUKUNRAJ — Karnataka High Court (2015-08-21)
• SRI NAGARAJU v. THE DIVISIONAL CONTROLLER, KSRTC — Karnataka High Court (2015-08-21)