RAVI MALIMATH,MOHAMMAD NAWAZ

167 recorded High Court judgment(s) · 2016–2020

Courts

Karnataka High Court

167

DISMISSED	108
DISPOSED	34
ALLOWED	13
Dismissed for Non-Prosecution	7
ALLOWED AND REMANDED	2
IA/Memo/VK/OP in disposal	2
REJECTED	1

R VENKATESHAM CHETTY v. THE KARNATAKA STATE TRANSPORT AUTHORITY — Karnataka High Court (2020-02-13)
M/S GMR ENERGY LIMITED v. THE PRINCIPAL COMMISSIONER OF — Karnataka High Court (2020-02-13)
SRI SURESH P S v. THE STATE OF KARNATAKA — Karnataka High Court (2020-02-13)
SYED AZEEMUDDIN v. THE DIRECTOR OF — Karnataka High Court (2019-04-12)
SRI ANWAR BASHA v. THE TOWN MUNICIPAL COUNCIL — Karnataka High Court (2019-04-12)
M/S NAREN SARAKKI INDUSTRIAL ESTATE (R) v. THE CENTRAL VIGILANCE COMMISSIONER — Karnataka High Court (2019-04-12)
MR P P R NAIR v. THE COMMISSIONER — Karnataka High Court (2019-04-12)
THE SECRETARY v. M/S. SRIKANTH TRADERS — Karnataka High Court (2019-04-12)
SMT. VIJAYALAKSHMI v. THE DEPUTY REGISTRAR OF CO OPERATIVE SOCIETIES — Karnataka High Court (2019-04-12)
MRS SHABNAM BANU v. THE REGIONAL PASSPORT OFFICER — Karnataka High Court (2019-04-12)