RAVI MALIMATH, . MANOJ KUMAR TIWARI
60 recorded High Court judgment(s) · 2018–2020
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| Uttarakhand High Court | 60 |
Disposal nature
| DISMISSED | 46 |
| ALLOWED | 6 |
| DISPOSED | 5 |
| DISMISSED AS WITHDRAWN | 3 |
Recent judgments
- UTTARAKHAND POWER CORPORATION LTD v. M/S KUMAR ASSOCIATES, — Uttarakhand High Court (2020-09-04)
- State Of Uttarakhand AND OTHERS v. C/liu Jaspal Singh AND OTHERS — Uttarakhand High Court (2018-11-12)
- State Of Uttarakhand AND OTHERS v. Constable Irb-ii 4454 Ashish Kumar AND OTHERS — Uttarakhand High Court (2018-11-12)
- State Of Uttarakhand AND OTHERS v. Constable 3841 Bhagwant Goswami AND OTHERS — Uttarakhand High Court (2018-11-12)
- State Of Uttarakhand AND OTHERS v. Constable Driver Rajendra Singh Bora AND OTHERS — Uttarakhand High Court (2018-11-12)
- State Of Uttarakhand AND OTHERS v. Constable 501 Kishore Kapri AND OTHERS — Uttarakhand High Court (2018-11-12)
- State Of Uttarakhand AND OTHERS v. Constable 1559 Bhagat Singh AND OTHERS — Uttarakhand High Court (2018-11-12)
- State Of Uttarakhand AND OTHERS v. Head Constable Driver Vipin Chandra Chauhan AND OTHERS — Uttarakhand High Court (2018-11-12)
- State Of Uttarakhand AND OTHERS v. Constable 1730 Civil Police Pramod Singh Bisht AND OTHERS — Uttarakhand High Court (2018-11-12)
- State Of Uttarakhand AND OTHERS v. Constable Madho Singh Bora AND OTHERS — Uttarakhand High Court (2018-11-12)
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