RAVI MALIMATH,M.I.ARUN

221 recorded High Court judgment(s) · 2014–2020

Courts

Karnataka High Court

221

DISMISSED	123
DISPOSED	41
ALLOWED	39
ALLOWED AND REMANDED	8
Partly Allowed	3
Dismissed for Non-Prosecution	2
DROPPED	2
Transfrd to Dharwad(Disposed)	2

JAYARAM P. V., v. THE SUPERINTENDENT OF POLICE, — Karnataka High Court (2020-02-28)
DR NAZIA IQBAL v. THE REGISTRAR (EVALUATION) — Karnataka High Court (2020-02-27)
SRI.H.S.SATHISH KUMAR v. THE STATE OF KARNATAKA — Karnataka High Court (2020-02-26)
STEEL AUTHORITY OF INDIA LIMITED v. B. N. VIJAYALAKSHMI — Karnataka High Court (2020-02-26)
SRI NAGARAJU v. THE STATE OF KARNATAKA — Karnataka High Court (2020-02-26)
THE STATE OF KARNATAKA v. SRI. MADHUSUDANA K S — Karnataka High Court (2020-02-26)
SRI. V. NARAYANA v. THE REVENUE SECRETARY — Karnataka High Court (2020-02-26)
THE DIVISIONAL CONTROLLER v. M P RAVIKUMAR — Karnataka High Court (2020-02-26)
SMT. JAYAMMA v. THE STATE OF KARNATAKA — Karnataka High Court (2020-02-26)
SMT DR VASANTHI AMAR B V v. THE REVENUE SECRETARY — Karnataka High Court (2020-02-25)