LexRAVI MALIMATH,K.SOMASHEKAR
50 recorded High Court judgment(s) · 2014–2020
Open in Lexace · Search this judge's casesCourts
| Karnataka High Court | 50 |
Disposal nature
| DISMISSED | 22 |
| DISPOSED | 9 |
| ALLOWED | 8 |
| Dismissed for Non-Prosecution | 5 |
| Abated | 3 |
| Partly Allowed | 2 |
| REJECTED | 1 |
Recent judgments
- SRI. MUTHANNA v. THE SPECIAL LAND ACQUISITION OFFICER AND ESTATE — Karnataka High Court (2020-01-30)
- R RAJESHA v. STATE OF KARNATAKA — Karnataka High Court (2018-02-23)
- RAVEEN @ APPU v. STATE BY TIPTUR TOWN POLICE — Karnataka High Court (2018-02-23)
- SHIVANNA v. STATE OF KARNATAKA — Karnataka High Court (2018-02-23)
- SRI RAMAKRISHNA v. STATE BY MADHUGIRI POLICE STATION — Karnataka High Court (2018-02-23)
- PRASHANTHA v. STATE OF KARNATAKA — Karnataka High Court (2018-02-23)
- LAKKANARA NAGRAJ v. THE STATE OF KARNATAKA — Karnataka High Court (2018-02-23)
- RUDRESHA v. THE STATE OF KARNATAKA — Karnataka High Court (2018-02-23)
- THE STATE OF KARNATAKA v. MR.S.N.SINHA — Karnataka High Court (2018-02-12)
- NAGA @ NAGARAJ @ NAGESH v. STATE OF KARNATAKA BY — Karnataka High Court (2018-02-12)