RAVI MALIMATH,K.NATARAJAN

204 recorded High Court judgment(s) · 2016–2020

Courts

Disposal nature

Recent judgments

• STATE OF KARNATAKA v. SRI D NAGENDRAPPA — Karnataka High Court (2020-02-14)
• SRI BASAVARAJU M N v. THE DEPUTY COMMISSIONER — Karnataka High Court (2019-02-22)
• M/S BATA INDIA LIMITED v. SRI HAJI K MAMMOO — Karnataka High Court (2019-02-22)
• THE STATE OF KARNATAKA v. SRI. JAYARAM GOWDA V.H — Karnataka High Court (2018-12-21)
• P S DEVARAJU v. PRASHANTH KUMAR — Karnataka High Court (2018-12-21)
• M/S SIMHA COMPLEX PVT LTD v. SRI B N SURESH — Karnataka High Court (2018-12-21)
• THE UNION OF INDIA v. SRI K S MANI — Karnataka High Court (2018-12-21)
• SRI B N SURESH v. M/S SIMHA COMPLEX PVT LTD — Karnataka High Court (2018-12-21)
• THE CHIEF POST MASTER GENERAL v. SRI M H MOHAMMED SHAFI — Karnataka High Court (2018-12-21)
• SHRI. A.K. LOGANATHAN v. SHRI. RAJKUMAR KHATRI — Karnataka High Court (2018-12-21)