LexRAVI MALIMATH,K.L.MANJUNATH
2,478 recorded High Court judgment(s) · 2013–2015
Open in Lexace · Search this judge's casesCourts
| Karnataka High Court | 2478 |
Disposal nature
| DISMISSED | 1451 |
| DISPOSED | 490 |
| Partly Allowed | 148 |
| ALLOWED | 138 |
| ALLOWED AND REMANDED | 127 |
| Dismissed for Non-Prosecution | 73 |
| REJECTED | 20 |
| DROPPED | 14 |
Recent judgments
- THE COMMISSIONER OF CENTRAL EXCISE v. G S KUMAR — Karnataka High Court (2015-02-20)
- UNION OF INDIA v. DR C S NAIK — Karnataka High Court (2015-02-20)
- THE COMMISSIONER OF CENTRAL EXCISE v. B S CHANDRA MOHAN — Karnataka High Court (2015-02-20)
- AIR OFFICER COMMANDING v. SMT JANAKAMMA — Karnataka High Court (2015-02-20)
- SMT GOWRAMMA v. SRI M LAKKAPPA — Karnataka High Court (2015-02-20)
- THE ORIENTAL INSURANCE CO LTD v. SUJATHA — Karnataka High Court (2015-02-20)
- SMT SUJATHA v. K N RANGANATH — Karnataka High Court (2015-02-20)
- NATIONAL INSURANCE COMPANY LTD v. SMT SHOBHA H V — Karnataka High Court (2014-12-19)
- DEVENDRA v. THE STATE OF KARNATAKA — Karnataka High Court (2014-12-19)
- NATIONAL INSURANCE CO LTD v. SMT. ASHA PAREEK — Karnataka High Court (2014-12-19)