RAVI MALIMATH, . JYOTSNA REWAL DUA

202 recorded High Court judgment(s) · 2020–2021

Courts

Disposal nature

Recent judgments

• MANIMALA v. STATE — Himachal Pradesh High Court (2021-09-14)
• PARKASH CHAND v. STATE — Himachal Pradesh High Court (2021-09-14)
• INDU BALA v. STATE OF HP AND ANOTHER — Himachal Pradesh High Court (2021-06-23)
• YASHPAL SINGH SANDHU v. STATE OF HP AND ORS — Himachal Pradesh High Court (2021-06-23)
• AMAR CHAND v. HRTC AND ANR — Himachal Pradesh High Court (2021-06-23)
• RAJESH KUMAR v. HIMURJA THROUGH ITS CHIEF EXECUTIVE OFFICER — Himachal Pradesh High Court (2021-06-23)
• PANKAJ KATOCH v. STATE OF HP — Himachal Pradesh High Court (2021-06-23)
• GIAN CHAND v. STATE OF HP AND ANR — Himachal Pradesh High Court (2021-06-23)
• MURARI LAL THAKUR v. HIMACHAL PRADESH UNIVERSITY — Himachal Pradesh High Court (2021-06-23)
• CHANCHALA DEVI v. HRTC AND ANR — Himachal Pradesh High Court (2021-06-22)