RAVI MALIMATH,JOHN MICHAEL CUNHA

337 recorded High Court judgment(s) · 2014–2019

Courts

Disposal nature

Recent judgments

• SMT. LAKSHMAMMA v. GANGAIAH — Karnataka High Court (2019-06-28)
• SMT. CHIKKAMMA v. GANGAIAH — Karnataka High Court (2019-06-28)
• SMT. VENKATALAKSHMAMMA v. STATE OF KARNATAKA — Karnataka High Court (2019-05-31)
• SMT. T. BHUVANESHWARI v. THE KARNATAKA STATE — Karnataka High Court (2019-04-05)
• BANGALORE DEVELOPMENT AUTHORITY v. KRISHI GANGOTHRI LAYOUT — Karnataka High Court (2019-01-11)
• SRI.M.V.GANESHA PRASAD v. SRI.M.L.VASUDEVA MURTHY — Karnataka High Court (2019-01-11)
• SRI. GOVINDARAJU v. THE SPECIAL DEPUTY COMMISSIONER — Karnataka High Court (2019-01-11)
• K.I.E.T. COLLEGE OF PG AND RESEARCH IN EDUCATION v. THE BENGALURU UNIVERSITY — Karnataka High Court (2019-01-11)
• NAGARAJA v. THE STATE — Karnataka High Court (2018-10-25)
• SRINIVASA v. STATE OF KARNATAKA BY — Karnataka High Court (2018-10-25)