RAVI MALIMATH,HEMANT CHANDANGOUDAR

24 recorded High Court judgment(s) · 2019–2019

Courts

Disposal nature

Recent judgments

• SMT. SHAKUNTALA, v. THE DEPUTY COMMISSIONER, — Karnataka High Court (2019-12-09)
• SMT SHAKUNTALA v. THE DEPUTY COMMISSIONER — Karnataka High Court (2019-12-09)
• SRI. DEVADAS SHETTY v. THE ASST. REGISTRAR OF CO-OPERATIVE SOCIEITIES — Karnataka High Court (2019-12-04)
• SRI B T RAMESH v. SRI MAHENDRA JAIN I A S — Karnataka High Court (2019-11-14)
• KRISHI GANGOTHRI LAYOUT v. THE STATE OF KARNATAKA — Karnataka High Court (2019-11-13)
• A GOVINDASWAMY v. THE STATE OF KARNATAKA — Karnataka High Court (2019-11-13)
• THE STATE OF KARNATAKA v. SRI. P. KRISHNAPPA — Karnataka High Court (2019-11-13)
• THE COMMISSIONER v. SMT GURUSHANTHAMMA — Karnataka High Court (2019-11-13)
• CHINTHAMANI CITY MUNICIPALITY v. THE STATE OF KARNATAKA — Karnataka High Court (2019-11-13)
• C. HEMACHANDRA v. THE COMMISSIONER — Karnataka High Court (2019-11-13)