RAVI MALIMATH,H.P.SANDESH

618 recorded High Court judgment(s) · 2018–2019

Courts

Disposal nature

Recent judgments

• BEML LIMITED v. SHRI. POTHARAJU — Karnataka High Court (2019-12-13)
• IMRAN JALAL @ BILAL AHMED v. THE STATE OF KARNATAKA — Karnataka High Court (2019-11-29)
• STATE OF KARNATAKA BY v. R VENKATESHAPPA — Karnataka High Court (2019-10-25)
• YESHWANTH v. STATE BY HOLENARASIPURA P.S — Karnataka High Court (2019-10-25)
• SRI R SRINIVAS v. B SAMBASHIVA REDDY — Karnataka High Court (2019-10-25)
• KISHIN T PANJABI v. SURESH KOTHARI — Karnataka High Court (2019-10-25)
• SHEKARAPPA @ CHANDRASHEKASARAPPA v. THE STATE OF KARNATAKA — Karnataka High Court (2019-10-25)
• SMT. P. SUMA v. SRI. KRISHNAMURTHY SWAMY — Karnataka High Court (2019-10-25)
• THE STATE BY v. SRI YASHWANT — Karnataka High Court (2019-10-25)
• SMT.SHOBHA v. STATE BY SANTHEBENNUR POLICE — Karnataka High Court (2019-10-25)