RAVI MALIMATH,H.B.PRABHAKARA SASTRY

56 recorded High Court judgment(s) · 2017–2018

Courts

Disposal nature

Recent judgments

• MR KUMARA @ PUTTABASAPPA v. STATE OF KARNATAKA — Karnataka High Court (2018-02-17)
• SATHISH BABU @ AYYAPPA v. STATE OF KARNATAKA — Karnataka High Court (2018-02-09)
• THIMMA REDDY v. STATE OF KARNATAKA — Karnataka High Court (2018-02-09)
• SRI GIRISH @ GIRI v. STATE OF KARNATAKA — Karnataka High Court (2018-02-09)
• SRI PUTTANNA v. STATE BY ASHOKAPURAM POLICE STATION — Karnataka High Court (2018-02-09)
• MR JITHENDRA @ JITHU v. STATE OF KARNATAKA — Karnataka High Court (2018-02-09)
• KARIM @ ABDUL KARIM v. STATE OF KARNATAKA — Karnataka High Court (2018-01-31)
• SRI B S HARISH v. THE STATE OF KARNATAKA — Karnataka High Court (2018-01-31)
• SRI SHASHIRAJAJ v. STATE OF KARNATAKA BY — Karnataka High Court (2018-01-31)
• S SURESH v. STATE OF KARNATAKA BY — Karnataka High Court (2018-01-25)