RAVI MALIMATH,G.NARENDAR

56 recorded High Court judgment(s) · 2015–2017

Courts

Karnataka High Court

DISMISSED	23
ALLOWED	13
DISPOSED	7
Partly Allowed	6
ALLOWED AND REMANDED	2
Dismissed for Non-Prosecution	2
REJECTED	2
DROPPED	1

TAHSEEN TAJ v. STATE OF KARNATAKA — Karnataka High Court (2017-04-07)
K SRINATH v. RAHAT JAN — Karnataka High Court (2017-03-03)
SUREKHA W/O SHIDAGIREPPA CHANNAL v. SANGAPPA S/O SIDDAPPA LAYANNAVAR — Karnataka High Court (2015-07-31)
BHIMANAGOUDA SO BASANAGOUDA PATIL, v. CHAMBANNA V. TULAJI, — Karnataka High Court (2015-07-31)
HARSHA S/O MAHADEV KOLEKAR v. ASHN ASIF NOORUDDIN SAIT — Karnataka High Court (2015-07-31)
THE COMMISSIONER OF INCOME TAX v. M/S MARUTI SUBRAY PATIL — Karnataka High Court (2015-07-29)
VIJAYA CONCRETE WORKS v. NATIONAL PROJECTS CONSTRUCTIONS CORPORATION LTD., — Karnataka High Court (2015-07-29)
MALLAPPA S/O. PAWADEPPA KARADIGUDD v. THE DISTRICT COMMISSIONER — Karnataka High Court (2015-07-29)
SANNATAMAPPA PAVADEPPA KARADIGUDDA v. THE DISTRICT COMMISSIONER — Karnataka High Court (2015-07-29)
SANJAY v. SHASHIKALA — Karnataka High Court (2015-07-29)