RAVI MALIMATH,BUDIHAL R.B

58 recorded High Court judgment(s) · 2015–2015

Courts

Karnataka High Court

DISMISSED	33
DISPOSED	10
DROPPED	6
ALLOWED	4
Dismissed for Non-Prosecution	2
IA/Memo/VK/OP in disposal	2
Converted	1

THE STATE OF KARNATAKA v. BALAPPA DUNDAPPA KALLOLLI — Karnataka High Court (2015-04-30)
VINOD S/O CHANDRASHEKAR BAGALKOT v. SMT NEELA W/O VINOD BAGALKOT — Karnataka High Court (2015-04-29)
DEVIDAS S/O GOVINDA v. THE SECRETARY AND ANR — Karnataka High Court (2015-04-29)
SRI. PARMANAND S/O. SANGFAPPA NATIKAR v. THE DIVISIONAL CONTROLLER — Karnataka High Court (2015-04-29)
SHANKARA GOUDA S/O MALAKENDRA GOUDA BALAGANUR v. THE STATE OF KARNATAKA AND ORS — Karnataka High Court (2015-04-25)
NINGAPPA S/O CHANDAPPA MANAGOLI v. THE STATE OF KARNATAKA ND ORS — Karnataka High Court (2015-04-25)
THE STATE OF KARNATAKA v. SHANTAPPA MALKAPPAN GUGGARI — Karnataka High Court (2015-04-24)
SRI. GURUSWAMY S/O SUGAYYA HIREMATH v. SMT. JAGADEVI D/O CHADRASHEKARAYYASWAMY — Karnataka High Court (2015-04-24)
SHANTAPPA MALAKAPPA GUGGARI v. THE STATE BY ITS SPP, — Karnataka High Court (2015-04-24)
BHAGAVANTRAYA S/O SIDDAPPA HITNALLI, v. THE STATE OF KARNATAKA THROUGH — Karnataka High Court (2015-04-24)