LexRAVI MALIMATH,BELLUNKE A.S
47 recorded High Court judgment(s) · 2018–2018
Open in Lexace · Search this judge's casesCourts
| Karnataka High Court | 47 |
Disposal nature
| DISMISSED | 33 |
| DISPOSED | 10 |
| Converted | 3 |
| ALLOWED | 1 |
Recent judgments
- PRINCIPAL COMMISSIONER OF v. M/S CAUVERY AQUA PRIVATE LIMITED — Karnataka High Court (2018-11-09)
- PRINCIPAL COMMISSIONER OF INCOME TAX-6 v. M/S SASKEN NETWORK ENGINEERING LIMITED — Karnataka High Court (2018-11-09)
- THE PRINCIPAL COMMISSIONER OF INCOME TAX v. M/S CHITRADURGA DISTRICT — Karnataka High Court (2018-11-09)
- THE PRINCIPAL COMMISSIONER OF INCOME TAX v. M/S BANK NOTE PAPER MILL INDIA — Karnataka High Court (2018-11-09)
- FLIPKART INDIA (PRIVATE) LIMITED v. THE STATE OF KARNATAKA — Karnataka High Court (2018-11-09)
- PRINCIPAL COMMISSIONER OF v. M/S CITY HOSPITAL CHARITABLE TRUST — Karnataka High Court (2018-11-09)
- THE PRINCIPAL COMMISSIONER OF v. M/S CHITRADURGA DISTRICT — Karnataka High Court (2018-11-09)
- THE PRINCIPAL COMMISSIONER OF INCOME TAX v. M/S CHITRADURGA DISTRICT — Karnataka High Court (2018-11-09)
- THE PRINCIPAL COMMISSIONER OF INCOME TAX v. M/S THE SOMAVAMSHA SAHASRAJUNA KSHATRIYA — Karnataka High Court (2018-11-09)
- PRINCIPAL COMMISSIONER OF INCOME TAX-4 v. M/S MARVEL INDIA PRIVATE LIMITED — Karnataka High Court (2018-11-09)