RAVI MALIMATH,B M SHYAM PRASAD

468 recorded High Court judgment(s) · 2015–2019

Courts

Karnataka High Court

468

DISMISSED	248
DROPPED	152
DISPOSED	35
ALLOWED	16
Partly Allowed	8
IA/Memo/VK/OP in disposal	3
REJECTED	3
Dismissed for Non-Prosecution	2

J V LINGARAJU v. J L RAMESH — Karnataka High Court (2019-10-25)
B THIRUNAVUKARASAN S/O LATE N BHUPALAN v. PREMA T D/O R KANNAN — Karnataka High Court (2019-10-25)
SMT P ASHA v. G S KISHAN — Karnataka High Court (2019-10-25)
S P JAYASHEELAN v. STATE BANK OF INDIA STRESSED ASSETS RESOLUTION — Karnataka High Court (2019-10-25)
SMT. MAMATHA v. SRI S RENUKA PRASAD — Karnataka High Court (2019-10-25)
SRI S P JAYACHANDRAN S/O LATE S.PALANI SWAMY v. STATE BANK OF INDIA — Karnataka High Court (2019-10-25)
KISHAN G S v. ASHA P — Karnataka High Court (2019-10-25)
K JAYANTHI W/O B NAGARAJ v. B NAGARAJ S/O LATE M BALAKRISHNA SHASTRY — Karnataka High Court (2019-09-03)
SABYASACHI CHAKRABORTHY v. SUSHMITA MUKHERJEE — Karnataka High Court (2019-09-03)
T.J. KAVYASHREE v. D. SURESH — Karnataka High Court (2019-09-03)