LexRAVI MALIMATH, . ALOK KUMAR VERMA
110 recorded High Court judgment(s) · 2018–2021
Open in Lexace · Search this judge's casesCourts
| Uttarakhand High Court | 110 |
Disposal nature
| DISMISSED | 46 |
| DISMISSED AS WITHDRAWN | 22 |
| DISMISSED AS INFRUCTUOUS | 16 |
| DISPOSED | 16 |
| DISMISSED IN DEFAULT | 7 |
| ALLOWED | 3 |
Recent judgments
- COMMISSIONER OF INCOME TAX v. SHAFAKATULLAH KHAN — Uttarakhand High Court (2021-01-04)
- COMMISSIONER OF INCOME TAX v. SH. SALIM KHAN and SMT. RAHMAN SULTANA — Uttarakhand High Court (2021-01-04)
- COMMISSIONER OF INCOME TAX v. SOMEDA BEGUM — Uttarakhand High Court (2021-01-04)
- COMMISSIONER OF INCOME TAX v. SOMEDA BEGUM — Uttarakhand High Court (2021-01-04)
- COMMISSIONER OF INCOME TAX v. SALIM KHAN and ANR. — Uttarakhand High Court (2021-01-04)
- COMMISSIONER OF INCOME TAX v. SHAFAKATULLAH KHAN — Uttarakhand High Court (2021-01-04)
- COMMISSIONER OF INCOME TAX v. SALIM KHAN and ANR. — Uttarakhand High Court (2021-01-04)
- COMMISSIONER OF INCOME TAX v. LATE SMT. HAMIDA BEGUM THROUGH SH. SHEHRAJ KHAN — Uttarakhand High Court (2021-01-04)
- COMMISSIONER OF INCOME TAX v. SHAFAKATULLAH KHAN — Uttarakhand High Court (2021-01-04)
- .COMMISSIONER OF INCOME TAX v. SOMEDA BEGUM — Uttarakhand High Court (2021-01-04)