LexRAVI MALIMATH, ACTING , . JYOTSNA REWAL DUA
914 recorded High Court judgment(s) · 2012–2022
Open in Lexace · Search this judge's casesCourts
| Himachal Pradesh High Court | 914 |
Disposal nature
| Disposed Off | 891 |
| Dismissed | 21 |
| Dissmiss For Default/Non-Prosecution | 2 |
Recent judgments
- BAL KRISHAN AND ORS v. STATE OF HP AND ORS — Himachal Pradesh High Court (2022-11-11)
- H.P. ELECTION DEPARTMENT NON GAZETTED EMPLOYEES ASSOCIATION v. STATE OF HP AND ORS — Himachal Pradesh High Court (2022-06-27)
- HIRDAY RAM AND OTHERS v. REGIONAL PROVIDENT FUND COMMISSIONER AND ANOTHER — Himachal Pradesh High Court (2022-06-13)
- Sabita Kumari v. STATE OF HP — Himachal Pradesh High Court (2022-05-23)
- RAJ KUMAR v. STATE OF HP AND OTHERS — Himachal Pradesh High Court (2022-04-06)
- Tarsaim Kumar v. HPPSC — Himachal Pradesh High Court (2021-10-08)
- Naresh Singh v. STATE OF HP — Himachal Pradesh High Court (2021-10-07)
- Rajinder Singh Kashyup v. STATE OF HP — Himachal Pradesh High Court (2021-10-07)
- RAMESH KUMAR v. HRTC — Himachal Pradesh High Court (2021-10-07)
- Mahinder Singh v. STATE OF HP — Himachal Pradesh High Court (2021-10-07)