RAVI MALIMATH, ACTING

103 recorded High Court judgment(s) · 2021–2021

Courts

Disposal nature

Recent judgments

• SATISHWAR SHARMA v. CHOLAMANDALAM INVESTMENT AND FINANCE COMPANY LTD AND ANR — Himachal Pradesh High Court (2021-09-10)
• SUKH DEV SHARMA v. STATE OF HP AND ANR — Himachal Pradesh High Court (2021-09-10)
• TB HYDRO FLOVEL VALVES PVT LTD AND ANOTHER v. BEAS VALLEY POWER CORPORATION LTD AND ANOTHER — Himachal Pradesh High Court (2021-09-10)
• VIVEK RAI v. CHIEF ENGINEER, IPH AND ORS — Himachal Pradesh High Court (2021-09-10)
• PARAMJEET KAUR v. RELIANCE JIO INFOCOMM LTD — Himachal Pradesh High Court (2021-09-10)
• M/S BHUPINDER PAL MAHAJAN v. STATE OF HP AND ANR — Himachal Pradesh High Court (2021-09-10)
• M/S MAHAJAN TRADERS v. STATE OF HP — Himachal Pradesh High Court (2021-09-10)
• TARKESHWAR SHAH v. THE CHIEF ENGINEER AND ANOTHER — Himachal Pradesh High Court (2021-08-20)
• KASHMIR SINGH v. THE CHIEF GENERAL MANAGER,HP TELECOM AND ORS — Himachal Pradesh High Court (2021-08-20)
• SIRMOUR SINGH v. ENGINEER-IN-CHIEF HP PUBLIC WORKS DEPARTMENT AND OTHERS — Himachal Pradesh High Court (2021-08-20)