RAVI MALIMATH

10,323 recorded High Court judgment(s) · 2008–2020

Courts

Karnataka High Court

10323

DISMISSED	4847
DISPOSED	2483
ALLOWED	1279
Dismissed for Non-Prosecution	640
Partly Allowed	560
REJECTED	227
ALLOWED AND REMANDED	157
IA/Memo/VK/OP in disposal	50

MEHADI S/O SALIM IRANI v. STATE OF KARNATAKA — Karnataka High Court (2020-02-20)
PARAMESHI S/O. MALLAIAH v. THE STATE OF KARNATAKA — Karnataka High Court (2020-02-20)
THE STATE OF KARNATAKA v. SMT. AMMAYYAMMA — Karnataka High Court (2019-12-13)
B N MANJUNATHA v. THE STATE OF KARNATAKA — Karnataka High Court (2019-12-13)
MR. R. KRISHNA MURTHY v. STATE OF KARNATAKA — Karnataka High Court (2019-12-13)
SANDEEP DIVAKAR NAGARKATTE v. SMT.VANDANA SHETTI W/O SANDEEP DIVAKAR NAGARKATTE — Karnataka High Court (2019-11-08)
MAHADEVASWAMY @ BABU v. THE STATE OF KARNATAKA — Karnataka High Court (2019-09-13)
CHETAN KUMAR S/O SYNIKLAL v. CHENNAKESHAVA S/O LATE KRISHNACHAR — Karnataka High Court (2019-09-13)
SRI RAMESH S/O SMT. THIPPIBAI v. STATE OF KARNATAKA — Karnataka High Court (2019-06-07)
SRI V G CHANDRASHEKARAIAH v. SMT ANITHA P — Karnataka High Court (2019-06-07)