LexRAVI KRISHAN KAPUR, UDAY KUMAR
49 recorded High Court judgment(s) · 2024–2025
Open in Lexace · Search this judge's casesCourts
| Calcutta High Court | 49 |
Disposal nature
| DISMISSED FOR DEFAULT | 13 |
| DISMISSED AS NOT PRESSED | 11 |
| ALLOWED | 8 |
| REJECTED | 6 |
| DISMISSED | 6 |
| DISPOSED | 3 |
| DISMISSED AS WITHDRAWN | 2 |
Recent judgments
- SHUBHANKAR KURI v. THE STATE OF WEST BENGAL — Calcutta High Court (2025-01-10)
- KISHOR BHAGAT v. THE STATE OF WEST BENGAL — Calcutta High Court (2025-01-10)
- RANJEET KUMAR PODDAR v. THE STATE OF WEST BENGAL AND ORS — Calcutta High Court (2025-01-09)
- WEST BENGAL UNIVERSITY OF ANIMAL AND FISHERY SCIENCE v. STATE OF WEST BENGAL AND ORS. — Calcutta High Court (2025-01-09)
- MR.LI XIAOKANG v. THE STATE OF WEST BENGAL — Calcutta High Court (2025-01-09)
- WEST BENGAL UNIVERSITY OF ANIMAL AND FISHERY SCIENCES v. THE STATE OF WEST BENGAL AND ORS. — Calcutta High Court (2025-01-09)
- MD.ALAM@ALAM MIYA@MIAH v. THE STATE OF WEST BENGAL AND ANR — Calcutta High Court (2025-01-09)
- MUNNA SINGH v. THE STATE OF WEST BENGAL — Calcutta High Court (2025-01-08)
- BISWANATH DEBNATH AND ANR v. DEPUTY COMMISSIONER OF REVENUE AND ORS — Calcutta High Court (2025-01-08)
- SALIM KHAN @ SHALIM KHAN @ ARIYAN v. THE STATE OF WEST BENGAL — Calcutta High Court (2025-01-06)