RAVI KRISHAN KAPUR, MD. SHABBAR RASHIDI

25 recorded High Court judgment(s) · 2024–2025

Courts

Disposal nature

Recent judgments

• RUKMANI DEVI AGARWAL AND ORS v. RAHUL GUPTA AND ORS — Calcutta High Court (2025-09-04)
• THE ASSISTANT COMMISSIONER OF STATE GST, BOI NORTH BENGAL v. ASHOK AND SONS (HUF) AND ORS — Calcutta High Court (2025-07-11)
• M/S. ACCORD ADVERTISING PVT. LTD v. AIRPORTS AUTHORITY OF INDIA, BAGDOGRA AIRPORT — Calcutta High Court (2025-07-10)
• RUNU GHOSH v. THE STATE OF WEST BENGAL AND ORS — Calcutta High Court (2025-07-10)
• BISWAJIT DAS v. RUNU PAUL AND ORS — Calcutta High Court (2025-07-10)
• PRADIP SIDDHA v. NIRANJAN SIDDHA AND ORS — Calcutta High Court (2025-07-10)
• SANJOY DAS v. THE STATE OF WEST BENGAL AND ORS — Calcutta High Court (2025-07-09)
• BULI BARMAN v. THE UNION OF INDIA AND ORS — Calcutta High Court (2025-07-08)
• JAYANTA KUMAR PAUL v. PIYALI SAHA(PAUL) — Calcutta High Court (2025-07-08)
• MAMONI GHOSH v. THE SUPERINTENDENT OF POLICE COOCHBEHAR AND ORS. — Calcutta High Court (2025-07-07)