RAVI KRISHAN KAPUR

9,494 recorded High Court judgment(s) · 2001–2026

Courts

Calcutta High Court

9494

DISMISSED FOR DEFAULT	4012
DISPOSED	2805
DISMISSED	1229
DISMISSED AS WITHDRAWN	811
DISMISSED AS NON PROSECUTION	190
DISMISSED AS INFRACTUOUS	175
ALLOWED	80
DISMISSED AS INFRUCTUOUS	74

MD.ABDUL HAKIM v. STATE OF WEST BENGAL AND ORS — Calcutta High Court (2026-05-22)
M/S R K D INFRASTRUCTURE PRIVATE LIMITED v. UNION OF INDIA AND ORS. — Calcutta High Court (2026-05-22)
TAPAS KARMAKAR v. STATE OF WEST BENGAL AND ORS. — Calcutta High Court (2026-05-22)
IN THE GOODS OF - CHANDRA DAS (DEC.) v. NA — Calcutta High Court (2026-05-21)
BIDHAN CHANDRA KUNDU v. UCO BANK AND ORS. — Calcutta High Court (2026-05-21)
M/S R. K. D. INFRASTRUCTURE PRIVATE LIMITED v. UNION OF INDIA AND ORS. — Calcutta High Court (2026-05-21)
LIC HOUSING FINANCE LTD. AND ANR. v. STATE OF WEST BENGAL AND ORS. — Calcutta High Court (2026-05-21)
M/S. R.S.H.S IMPEX PRIVATE LIMITED v. UNION OF INDIA AND OTHERS — Calcutta High Court (2026-05-21)
IN THE GOODS OF NILESH MUKHI DECEASED v. NA — Calcutta High Court (2026-05-21)
IN THE GOODS OF- VIDULA JALAN (DEC.) v. NA — Calcutta High Court (2026-05-21)