RAVI KRISHAN KAPUR, BISWAROOP CHOWDHURY

22 recorded High Court judgment(s) · 2022–2024

Courts

Disposal nature

Recent judgments

• MD. BIKKI @ BICKY AND ORS. v. STATE OF WEST BENGAL — Calcutta High Court (2024-06-03)
• SHYAMAL DAS v. STATE OF WEST BENGAL — Calcutta High Court (2024-06-03)
• SELIM SEKH @ SELIM SK AND ORS. v. STATE OF WEST BENGAL — Calcutta High Court (2024-06-03)
• SUMAN RANJAN BANDYOPADHYAY AND ORS v. ELECTION COMMISSION OF INDIA AND ORS — Calcutta High Court (2024-06-03)
• SANJU LUDKI v. STATE OF WEST BENGAL — Calcutta High Court (2022-10-19)
• SUBIR SAHA @ RAHUL v. STATE OF WEST BENGAL — Calcutta High Court (2022-10-19)
• KAZI AHASAN ULLAH @ HASAN AND ANR v. STATE OF WEST BENGAL — Calcutta High Court (2022-10-19)
• SK SABIR HOSSAIN @ KALO v. STATE OF WEST BENGAL — Calcutta High Court (2022-10-19)
• MOFIJUDDIN SK. @ MOFIJUL SK v. STATE OF WEST BENGAL — Calcutta High Court (2022-10-19)
• SHUBHAM TIWARI v. STATE OF WEST BENGAL — Calcutta High Court (2022-10-19)