RAVI K. DESHPANDE, . SWAPNA JOSHI

58 recorded High Court judgment(s) · 2016–2020

Courts

Bombay High Court

Admitted/Allwd/Granted/Rule Absolute	24
Dismissed/Rule Discharged	22
Dispossed Off/Dismiss for Default	6
Disposed-Off	4
C.A. Disposed off	2

AHMADBHAI KARIMBHAI SHEIKH AND OTHERS v. STATE OF MAHARASHTRA, THR. SECRETARY, MINISTRY DEPARTMENT OF CO-OPERATION, MUMBAI AND OTHERS — Bombay High Court (2020-08-10)
ANIL S/O MAHADEO NAGULKAR AND OTHERS v. NAGPUR IMPROVEMENT TRUST, NAGPUR, THR. CHAIRMAN AND OTHERS — Bombay High Court (2020-02-28)
PRADEEP S/O HIMMATRAO WANKHADE v. STATE OF MAHARASHTRA and ORS. — Bombay High Court (2019-09-27)
THE ZILLA PARISHAD, THROUGH ITS CHIEF EXEUTIVE OFFICER, NAGPUR v. STATE OF MAHARASHTRA, THR. SECRETARY, RURAL DEVELOPMENT AND WATER CONSERVATION DEPARTMENT AND OTHRS — Bombay High Court (2018-10-25)
THE ZILLA PARISHAD, THROUGH ITS CHIEF EXEUTIVE OFFICER, NAGPUR v. STATE OF MAHARASHTRA, THR. SECRETARY, RURAL DEVELOPMENT AND WATER CONSERVATION DEPARTMENT AND OTHRS — Bombay High Court (2018-10-25)
PRASHANT TINGASE v. CHIEF EXECUTIVE OFFICER, ZILLA PARISHAD, WARDHA AND OTHERS. — Bombay High Court (2018-09-28)
DIWAKAR WADHAWE v. CHIEF EXECUTIVE OFFICER, ZILLA PARISHAD, WARDHA AND OTHERS — Bombay High Court (2018-09-28)
PRATAPSINH DAMODAR GOLEKAR v. STATE OF MAHARASHTRA and 7 OTHERS — Bombay High Court (2018-07-20)
NAGPUR IMPROVEMENT TURST, NAGPUR THROUGH ITS CHAIRMAN v. PRAMOD S/O GANPATRAO PINGE AND ANOTHER — Bombay High Court (2018-03-09)
MISS.RASHMI D/O BHIKAMSINGH SAPKAL. v. DIVN.CERTIFICATE VERFN.COMM. AND OTHERS. — Bombay High Court (2017-09-29)