RAVI K. DESHPANDE, S.M. MODAK

172 recorded High Court judgment(s) · 2019–2019

Courts

Bombay High Court

172

Dismissed/Rule Discharged	50
Disposed-Off	44
Admitted/Allwd/Granted/Rule Absolute	41
Withdrawn	31
(unspecified)	1
DISPOSED OFF	1
ALLOWED	1
Dispossed Off/Dismiss for Default	1

ARUN S/O JAIRAM MORE AND OTHERS v. CHIEF CONSERVATOR OF FORESTS, GOVERNMENT OF MAHARASHTRA, NAGPUR AND OTHERS — Bombay High Court (2019-08-30)
RAMA S/O VITHOBA BIPTE AND ANOTHER v. WESTERN COAL FIELDS LIMITED, THR. CHAIRMAN-CUM-MANAGING DIRECTOR, NAGPUR AND OTHERS — Bombay High Court (2019-08-02)
SMT. SUNITA W/O JAGDISH WAGHMARE v. THE RETURNING OFFICER, GRAM PANCHAYAT PAVNAR — Bombay High Court (2019-05-04)
MRS. URMILA RAMDAS SORTE (MAIDEN NAME URMILA RAMAJI KOLHE) v. THE STATE OF MAH.and OTHERS. — Bombay High Court (2019-05-03)
DR. SURJIT KUMAR S/O KESHABLAL SAHA v. THE RASHTRANSANT TUKDOJI MAHARAJ NAGPUR UNIVERSITY, THROUGH ITS REGISTRAR AND ANOTHER — Bombay High Court (2019-05-03)
VIJAY RAMAJI HEDAOO. v. DIRECTOR,RESEARCH and DEVP.ORG.D.E.R.L.HYDERABAD and 1 — Bombay High Court (2019-05-03)
KRISHNA KUMAR AGRAWAL v. UNION OF INDIA, THR. MINISTRY OF ENVIRONMENT, NEW DELHI AND OTHERS — Bombay High Court (2019-05-03)
PRABHU SITARAM VAIDYA AND OTHERS v. STATE OF MAHA., THR. ITS SECRETARY, RURAL DEVELOPMENT AND WATER CONSERVATION DEPT., MUMBAI AND ORS — Bombay High Court (2019-05-03)
SHRI. NEELKANTH S/O PANDHURANG ROHIKAR v. SHRI MANOJ S/O NEELKANTH ROHIKAR AND OTHERS — Bombay High Court (2019-05-03)
SAURABAH S/O DEORAO DEOGHARE v. STATE OF MAHARASHTRA, THROGUH ITS SECRETARY, MEDICAL AND DRUGS DEPARTMENT, MUMBAI AND OTHERS — Bombay High Court (2019-05-03)