RAVI K. DESHPANDE, MURLIDHAR GANPATRAO GIRATKAR

142 recorded High Court judgment(s) · 2017–2020

Courts

Bombay High Court

142

DISMISSED	52
OTHERS DISPOSED OFF	33
Admitted/Allwd/Granted/Rule Absolute	16
ALLOWED	8
Dispossed Off/Dismiss for Default	6
Dismissed/Rule Discharged	5
DISMISSED FOR NON-PROSECUTION/DEFAULT	4
C.A. Disposed off	4

RAJESH S/O HIRALAL MOHBANSI v. SHRI. G.G. TATHOD, P.S.O. P.S. AMBAZARI, NAGPUR AND OTHERS — Bombay High Court (2020-02-28)
RAMESHWAR VISHNUPANT UMAK v. SCHEDULE TRIBE CASTE CERT. SCRUTINY COMMITTEE THR. MEMBER SECRETARY, AMRAVATI AND OTHERS — Bombay High Court (2019-07-05)
ADMISSION REGULATING AUTHORITY, (PRAVESH NIYANTRAN SAMITI) THROUGH ITS SECRETARY, MUMBAI v. SAGAR AJAY NAIDU AND OTHERS — Bombay High Court (2019-06-21)
LAXMIKANT @ LACCHU S/O RAVINDRA FAYE (IN JAIL) v. THE STATE OF MAHARASHTRA, THROUGH P.S.O. P.S. SAKKARDARA, NAGPUR — Bombay High Court (2018-06-15)
JAIPRAKASH S/O BAPURAO OGALE v. MRS. PUSHPA W/O JAIPRAKASH OGALE — Bombay High Court (2018-05-03)
JAIPRAKASH S/O BAPURAO OGALE v. MRS. PUSHPA W/O JAIPRAKASH OGALE — Bombay High Court (2018-05-03)
GAUTAM S/O RAGHUJI TEMBHURNE v. STATE OF MAHARASHTRA THR. SECTY. AND 2 ORS — Bombay High Court (2018-04-26)
PRIYA W/O PRAVIN DULEWALE v. STATE OF MAHARASHTRA THR. SECTY. AND 2 ORS — Bombay High Court (2018-04-26)
PRAMILA WD/O BAPU CHOUDHARY AND ORS v. STATE OF MAHARASHTRA THR. HOME MINISTER AND ORS — Bombay High Court (2018-04-26)
GAJANAN B. HEMKE v. NARESH S/O. SHYAMRAO SARVE AND ANOTHER — Bombay High Court (2018-04-23)