RAVI K. DESHPANDE

7,146 recorded High Court judgment(s) · 2008–2020

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Courts

Bombay High Court

7146

Disposal nature

Admitted/Allwd/Granted/Rule Absolute	1557
Dismissed/Rule Discharged	1554
Dispossed Off/Dismiss for Default	1104
Dismissed	1088
Allowed	491
Withdrawn	407
Disposed Off	285
C.A. Disposed off	178

Recent judgments

BHALCHANDRA MAHADEV GAWLI v. THE STATE OF MAHARASHTRA THROUGH ITS PRINCIPAL SECRETARY AND ORS — Bombay High Court (2020-03-13)
BHALCHANDRA MAHADEV GAWLI v. THE STATE OF MAHARASHTRA THROUGH ITS PRINCIPAL SECRETARY AND ORS — Bombay High Court (2020-03-13)
M/S. DELHI INTEGRATED MULTI MODAL TRANSIT SYSTEM LTD (DIMTS) v. M/S. MAHARASHTRA STATE ROAD DEVELOPMENT CORPORATION (MSRDC) — Bombay High Court (2019-11-25)
SHAHID ABDUL HAMID MUSLIM BAHUUDDESHIYA SANSTHA, THROUGH ITS SECRETARY, ABDUL RASHID ABDUL HAMID v. THE STATE OF MAHARASHTRA, THROUGH ITS SECRETARY DEPARTMENT OF REVENUE, MUMBAI AND OTHERS — Bombay High Court (2019-10-04)
STATE OF MAHA. IRRIGATION DEPTT.REPRESENTED BY EXECUTIVE ENGG. UPPER PAINGANGA PROJECT DIVISION NO. v. M/S QURAISHI BROTHERS, AKHADA BALAPUR THROUGH ITS GENERAL P. O. A., ABDUL LATIF S/O ABDUL RAHIM — Bombay High Court (2019-09-13)
STATE OF MAHA.IRRIGATION DEPT. REP. BY EX. ENGG.UPPER PAINGANGA PRO.DIV.2 UMARKHED AND DIV.5 HADGAO v. M/S QURAISHI BROTHERS, AKHADA BALAPUR THROUGH ITS GENERAL P. O. A., ABDUL LATIF S/O ABDUL RAHIM — Bombay High Court (2019-09-13)
OLD GRAIN MARKET SINDHI SHOPKEEPERS ASSON. THRU. PRESIDENT v. STATE OF MAHA. THRU. SECTY. AND ANOR. — Bombay High Court (2019-08-30)
MILIND S/O RAJABHAU BHAGADE v. YAVATMAL DISTRICT CENTRAL CO-OPERATIVE BANK LTD. THROUGH ITS PRESIDENT — Bombay High Court (2019-03-15)
RAMESH BHAURAO CHAVAN v. YAVATMAL DISTRICT CENTRAL CO-OPERATIVE BANK LTD. THROUGH ITS PRESIDENT — Bombay High Court (2019-03-15)
PRALHAD S/O PANDURANGJI RAUT v. YAVATMAL DISTRICT CENTRAL CO-OPERATIVE BANK LTD. THROUGH ITS PRESIDENT — Bombay High Court (2019-03-15)