RAVI K. DESHPANDE

39 recorded High Court judgment(s) · 2019–2020

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Courts

Bombay High Court

Disposal nature

Disposed-Off	15
DISMISSED	14
Withdrawn	3
Dismissed/Rule Discharged	3
DISMISSED AS WITHDRAWN	2
ALLOWED	1
RULE ABSOLUTE	1

Recent judgments

DIGAMBAR S/O BHIKAJI PURI AND ANOTHER v. UNION OF INDIA,THR. MINISTRY OF FINANCE AND ANOTHER — Bombay High Court (2020-11-03)
TANUSH PRAKASH POTDUKHE THR. NATURAN GUARDIAN MRS. RANJANA P. POTDUKHE v. CENTRAL BOARD OF SECONDARY EDUCATION R.L.M. THR. REGIONAL DIRECTOR AND OTHERS — Bombay High Court (2020-11-03)
SHRI. HARI RICE AND AGRO LTD., THR. ITS MANAGING DIRCTOR PRAKASH RAMDEO JAISWAL v. RECOVERY OFFICER-I, DEBT RECOVERY TRIBUNAL-II, NEW DELHI AND ANOTHER — Bombay High Court (2020-11-03)
KU. SRUSHTI D/O GANESH DIKONDWAR v. JOINT COMMISSIONER AND VICE CHAIRMAN, SCHEDULED TRIBE SCRUTINY COMMITTEE, NAGPUR AND OTHERS — Bombay High Court (2020-11-03)
MAYA W/O SUNIL KAMBLE v. UNION OF INDIA, THR. SECRETARY, GOVERNMENT OF INDIA, LEGISLATIVE DEPARTMENT, NEW DELHI AND OTHERS — Bombay High Court (2020-11-03)
ROHINI D/O HARI GITE v. SCHEDULE TRIBE CASTE CERTIFICATE SCRUTINY COMMITTEE, THROUGH VICE CHAIRMAN/JT.COMMISSIONER, AMRAVAT — Bombay High Court (2020-11-02)
ABHISHEK S/O ARUN INGLE v. SCHEDULE TRIBE CASTE CERTIFICATE SCRUTINY COMMITTEE,THROUGH VICE CHAIRMAN/JT. COMMISSIONER, AMRAVAT — Bombay High Court (2020-11-02)
THAKURDAS S/O JIYALDAS NANDWANI v. STATE OF MAHARASHTRA THROUGH ITS CHIEF SECRETARY, FOREST DEPTT., MANTRALAYA, MUMBAI AND OTHERS — Bombay High Court (2020-11-02)
SUNIL BABURAO THAWARI AND OTHERS v. STATE OF MAHARASHTRA THR. SECRETARY, SCHOOL EDUCATION and SPORTS DEPT. AND OTHERS — Bombay High Court (2020-11-02)
SWAMINI D/O SHIVAJRAO CHAVAN v. SCHEDULE TRIBE CASTE CERTIFICATE SCRUTINY COMMITTEE, THROUGH VICE CHAIRMAN/JT.COMMISSIONER, AMRAVAT — Bombay High Court (2020-11-02)