RAVI CHIRANIA

405 recorded High Court judgment(s) · 2025–2026

Courts

Disposal nature

Recent judgments

• NIRIL KUMAR S/O SHRI G.H. SINHANI v. STATE OF RAJASTHAN — Rajasthan High Court (2026-06-01)
• SHUBHANSHU DIXIT S/O SHRI MUKUT MOHAN DIXIT v. STATE OF RAJASTHAN — Rajasthan High Court (2026-06-01)
• EUDO KOMBA S/O CURISTIAN KOMBA v. THE STATE OF RAJASTHAN — Rajasthan High Court (2026-06-01)
• ARUN SRIVASTAVA S/O VISHNU SWAROOP SRIVASTAVA, v. THE STATE OF RAJASTHAN — Rajasthan High Court (2026-06-01)
• SUSHIL SHARMA S/O SHRI BANSHIDHAR SHARMA v. STATE OF RAJASTHAN — Rajasthan High Court (2026-06-01)
• RIYASAT ALI S/O LIYAKAT ALI v. STATE OF RAJASTHAN — Rajasthan High Court (2026-06-01)
• DINESH GOEL S/O LATE SHRI KEDAR LAL GOEL v. STATE OF RAJASTHAN — Rajasthan High Court (2026-06-01)
• UMAR BHAI URF TAILOR S/O MEHBOOB BHAI v. STATE OF RAJASTHAN — Rajasthan High Court (2026-06-01)
• NEPAL SINGH S/O MADAN SINGH v. THE CENTRAL BUREAU OF NARCOTICS — Rajasthan High Court (2026-06-01)
• VIRENDRA KUMAR S/O SHRI MURARI LAL v. STATE OF RAJASTHAN — Rajasthan High Court (2026-06-01)