RAVI CHEEMALAPATI

9,986 recorded High Court judgment(s) · 2022–2026

Courts

Andhra Pradesh High Court

9986

DISPOSED OF NO COSTS	4622
CLOSED NO COSTS	1678
WITHDRAWN	823
DISMISSED	801
DISMISSED AS INFRUCTUOUS	791
ALLOWED NO COSTS	639
DISMISSED AS NON PROSECUTION	392
PARTLY ALLOWED NO COSTS	119

G RADHA v. THE STATE OF AP — Andhra Pradesh High Court (2026-05-07)
KARRA DEENAMMA (DIED) v. KARRA SARALA — Andhra Pradesh High Court (2026-05-07)
DEVAGIRI VIJAYALAKSHMI v. SK SHABINA — Andhra Pradesh High Court (2026-05-07)
NO PETITIONER v. Smt. Vijaya Krishnan, IAS., — Andhra Pradesh High Court (2026-05-07)
AMUDALA VEERAMMA v. MORAMPUDI NAGAMANI — Andhra Pradesh High Court (2026-05-07)
M/s., Precision Infratech Private Limited., v. State of Andhra Pradesh — Andhra Pradesh High Court (2026-05-07)
T YELLAIAH v. THE STATE OF ANDHRA PRADESH — Andhra Pradesh High Court (2026-05-07)
P VENKATESWARLU v. M VENKATESWARLU — Andhra Pradesh High Court (2026-05-07)
D Dosapati Sai Prakash v. The State of Andhra Pradesh, — Andhra Pradesh High Court (2026-05-07)
Challa Kasi Reddy v. The State of Andhra Pradesh — Andhra Pradesh High Court (2026-05-07)