LexRATNAKER BHENGRA, . SANJAY PRASAD
27 recorded High Court judgment(s) · 2024–2024
Open in Lexace · Search this judge's casesCourts
| Jharkhand High Court | 27 |
Disposal nature
| Dismissed as Withdrawn | 12 |
| Dismissed | 8 |
| Dissmiss For Default/Non-Prosecution | 3 |
| Allowed | 2 |
| Disposed Off | 1 |
| Dismissed AS Infractous | 1 |
Recent judgments
- ARBIND KUMAR SINGH v. PUSHPA SINGH — Jharkhand High Court (2024-09-26)
- SHRAWAN KUMAR v. USHA DEVI ALIAS USHA KUMARI — Jharkhand High Court (2024-09-26)
- DR PROF CHANCHAL KUMAR PANDEY v. RANI KUMARI — Jharkhand High Court (2024-09-26)
- RAJ KISHORE DAS v. LALITA KUMARI ALIAS SHAKUNTALA — Jharkhand High Court (2024-09-10)
- RAJNI CHOUDHARY v. SUSHIL KUMAR DUBEY — Jharkhand High Court (2024-09-10)
- RAJENDRA DAS v. DEVKI DEVI — Jharkhand High Court (2024-09-10)
- NANDINI SARKAR v. ABHISHEK SARKAR — Jharkhand High Court (2024-06-26)
- NANDINI SARKAR v. ABHISHEK SARKAR — Jharkhand High Court (2024-06-26)
- THE STATE OF JHARKHAND THROUGH D C GODDA v. GANESH VERMA — Jharkhand High Court (2024-04-29)
- GOURI DEVI v. PREM KUMAR SONAR — Jharkhand High Court (2024-04-24)