LexRATNAKER BHENGRA, . AMBUJ NATH
76 recorded High Court judgment(s) · 2023–2024
Open in Lexace · Search this judge's casesCourts
| Jharkhand High Court | 76 |
Disposal nature
| Allowed | 26 |
| Abated | 23 |
| Dismissed | 12 |
| Dismissed as Withdrawn | 7 |
| Disposed Off | 4 |
| Partly Allowed | 3 |
| Dissmiss For Default/Non-Prosecution | 1 |
Recent judgments
- HOPNA SOREN v. THE STATE OF JHARKHAND — Jharkhand High Court (2024-09-11)
- Shivdhan Soren v. The State Of Jharkhand — Jharkhand High Court (2024-09-11)
- ARUN SINGH v. THE STATE OF JHARKHAND — Jharkhand High Court (2024-09-06)
- BABLOO TURI v. THE STATE OF JHARKHAND — Jharkhand High Court (2024-09-06)
- ARVIND RAJWAR v. THE STATE OF JHARKHAND — Jharkhand High Court (2024-09-06)
- VIJAY CHOUDHARY ALIAS CHHOTU CHOUDHARY v. THE STATE OF JHARKHAND — Jharkhand High Court (2024-07-02)
- RAJU SAO v. THE STATE OF JHARKHAND — Jharkhand High Court (2024-07-02)
- KIRAN TUDU ALIAS PAKKU TUDU v. THE STATE OF JHARKHAND — Jharkhand High Court (2024-07-01)
- BABUMANI YADAV v. THE STATE OF JHARKHAND — Jharkhand High Court (2024-06-11)
- Gauri Shankar Nath Tiwari And Anr v. Stat Of Bihar — Jharkhand High Court (2024-05-14)