LexRATHORE K S
1,040 recorded High Court judgment(s) · 2003–2014
Open in Lexace · Search this judge's casesCourts
| Rajasthan High Court | 1040 |
Disposal nature
| DISMISSED | 660 |
| DISPOSED OF | 201 |
| ALLOWED | 134 |
| PARTLY ALLOWED | 28 |
| WITHDRAWN | 7 |
| PEREMPTORY | 5 |
| MODIFIED | 2 |
| REMANDED | 2 |
Recent judgments
- RAMDEV v. STATE OF RAJASTHAN THROUGH PP — Rajasthan High Court (2014-11-18)
- NARENDRA SINGH v. STATE OF RAJASTHAN THROUGH P.P. — Rajasthan High Court (2010-03-09)
- M/S R F PROPERTIES and TRADING LTD. v. STATE OF RAJASTHAN THROUGH P.P. — Rajasthan High Court (2010-02-22)
- YASHWANT SINGH v. STATE AND ANR — Rajasthan High Court (2010-02-09)
- RAJESH SINGHAL AND ANR v. STATE AND ANR — Rajasthan High Court (2010-02-09)
- YASHWANT SINGH v. STATE AND ANR — Rajasthan High Court (2010-02-09)
- SMT BHANU KUMARI v. STATE AND ANR — Rajasthan High Court (2010-02-09)
- SMT BHANU KUMAR v. STATE — Rajasthan High Court (2010-02-09)
- JITENDRA SHARMA v. STATE AND ANR — Rajasthan High Court (2010-01-13)
- LALU VARGIS v. STATE AND ANR — Rajasthan High Court (2010-01-13)